Supreme Court - Daily Orders
Bipin Mathuradas Thakkar vs Samir @ Sameer Dessai on 17 April, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.12 COURT NO.5 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 2887/2015
(Arising out of impugned final judgment and order dated 05/02/2015
in CRLRP No. 53/2014 passed by the High Court of Bombay at Goa)
BIPIN MATHURADAS THAKKAR Petitioner(s)
VERSUS
SAMIR @ SAMEER DESSAI & ANR Respondent(s)
(with interim relief and office report)
Date : 17/04/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Garvesh Kabra,Adv.
Mr. Anurag Kishor, Adv.
Ms. Pooja Kabra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In terms of the letter circulated by learned counsel for the petitioner, let the matter be listed after four weeks.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2015.04.17
15:45:52 IST
Reason: