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State of Haryana - Section

Section 1073 in Punjab Jail Manual

1073. Food supplies and vessels to receive attention.

- Food should be constantly inspected to ensure that it is of good quality, cleanly prepared and well cooked. The issue of uncooked foods and raw vegetables and fruits should be temporarily suspended. All food-stuffs not required immediately and more specially milk should be boiled and stored in a cool place in vessels scalded with boiling water and protected from flies. The cook house should be kept under close supervision by the Medical Officer and all refuse should be removed and burnt in an incinerator. The drains from the cook house should be cleaned daily and liberally dusted with powdered lime. The cooks should be at once inoculated against cholera and their state of health inquired into daily and if any cook is found to be suffering from diarrhoea or is attacked by cholera, all the cooks should be changed.