Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Arunachal Pradesh - Subsection Section 39(a) in Arunachal Pradesh University of Studies Act, 2012 (a)The First Vice-Chancellor shall be appointed by the Chancellor and the said officer shall hold officer for a term of three years;
