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Punjab-Haryana High Court

Haryana State Industrial Development ... vs Suraj Bhan And Others on 23 August, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                           AT CHANDIGARH


                                            RFA No.2324 of 2008 (O & M)


Haryana State Industrial Development Corporation Ltd.

                                                           ..Appellant
            Versus


Suraj Bhan and others
                                                           .. Respondents

CORAM: HON'BLE MR.JUSTICE RAJESH BINDAL. Present:- Mr.H.S.Hooda, Senior Advocate with Mr.Kamal Sehgal, Advocate for the appellant.

None for the landowners.

Mr.Ashish Gupta, AA.G. Haryana. RAJESH BINDAL J.

For orders see detailed reasons recorded in a separate order passed today in RFA No.3323 of 2005, titled as Haryana State Industrial Development Corporation and another Versus Gindori and others.

(RAJESH BINDAL) 23.08.2010 JUDGE Sukhpreet