Section 43(4)(b) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

(b)in such annual instalments not exceeding twelve with simple interest, at the rate of 4½ per cent, per annum on or before such dates,

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