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[Cites 0, Cited by 0] [Section 173] [Entire Act]

Union of India - Subsection

Section 173(a) in Constitution of India, 1950

(a)[ is a citizen of India, and makes and subscribes before some person authorised in that behalf by the Election Commission an oath or affirmation according to the form set out for the purpose in the Third Schedule;] [Substituted by the Constitution (Sixteenth Amendment) Act, 1963, Section Section 4, for Clause (a).]