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[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(2)(p) in The Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013

(p)the salary and allowances payable to and the other terms and conditions of service (including pension, gratuity and other retirement benefits) of, the Presiding Officer of an Authority under section 56;