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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(1)(f) in The West Bengal Primary Education Act, 1973

(f)to exercise general supervision and control over the work of the Primary School Councils and for that purpose to issue such instructions to the Primary School Councils relating to primary education as it may think fit and to call for reports from the Primary School Councils on matters relating to primary' education;
(ff)[ to grant or refuse recognition to Primary Teachers' Training Institute, after considering the recommendation, if any, of the Recognition Committee and to make regulations on all aspects connected with such recognition: [Clause (d) inserted by W.B. Act 6 of 2002.]