Gauhati High Court
Srimati Nabanita Mandal vs The State Of Assam And 6 Ors on 11 October, 2023
Author: Achintya Malla Bujor Barua
Bench: Achintya Malla Bujor Barua
Page No.# 1/2
GAHC010222162023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6013/2023
SRIMATI NABANITA MANDAL
W/O SRI DIPAK KUMAR MANDAL, R/O KAIMARI, PART-II, P.O.-KAIMARI,
P.S.-GOLAKGANJ, DIST- DHUBRI, ASSAM, PIN-783335
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM, ASSAM SECRETARIAT BLOCK C, 3RD FLOOR, DISPUR,
GUWAHATI-781006
2:THE SECRETARY DEPARTMENT OF SCHOOL EDUCATION
GOVT. OF ASSAM
ASSAM SECRETARIAT
BLOCK C
3RD FLOOR
DISPUR
GUWAHATI-781006
3:THE DIRECTOR ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
PIN-781019
4:THE DISTIRCT ELEMENTARY EDUCATION OFFICER
DHUBRI
P.O. AND P.S.-DHUBRI
DIST-DHUBRI
ASSAM
PIN-783301
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5:THE BLOCK ELEMENTARY EDUCATION OFFICER
AGOMONI
P.O.-AGOMONI
P.S.-GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335
6:THE HEAD MASTER
KAIMARI M.E. MADRASSA ASSAM
R/O VILL-KAIMARI (PART-II)
P.O.-KAIMARI
DIST-DHUBRI
ASSAM
PIN-783335
7:THE PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE
GOVT. OF ASSAM
ASSAM SECRETARIAT
C.M. BLOCK
DISPUR
GUWAHATI-78100
Advocate for the Petitioner : MS. J PAUL
Advocate for the Respondent : SC, ELEM. EDU
BEFORE
HON'BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
O R D E R
11.10.2023 The petitioner to incorporate necessary correction in the cause title as regards the respondent No. 1 Chief Secretary.
List the matter after the vacation.
JUDGE Comparing Assistant