Section 11 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
11. Details about prisoners to be supplied before band to Police.
- Full details of the following classes of prisoners shall always be supplied before hand to the Police by the Superintendent of the removing prison :-(a)Dangerous prisoners,(b)Prisoners sentenced under section 224 of Indian Penal Code and those who are prone to escaping.(c)Prisoners who are members of a gang and are removed as such.
