Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 10(1)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1)(a) in The U.P. Lokayukta And Up-Lokayuktas Act, 1975

(a)shall forward a copy of the complaint to the public servant concerned and the competent authority concerned;