Section 27(1)(a) in The M.P. Public Health Act, 1949

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(1)(a) in The M.P. Public Health Act, 1949

(a)the cost of constructing that portion of the drain, which is situated more than one hundred feet from the said premises, shall be paid from out of the funds of the local authority concerned; and

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State of Madhya Pradesh - Subsection

Section 27(1)(a) in The M.P. Public Health Act, 1949