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State of Tripura - Section

Section 97 in Tripura Panchayats Act, 1993

97. Power of Panchayat Samiti to divert, discontinue or close road.

- A Panchayat Samiti may divert, discontinue or close temporarily any road, which is under its control and management or is vested in it, and may, with the approval of the State Government, close any such road permanently.