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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Haryana - Subsection

Section 91(7) in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

(7)The provisions of sub-rules 12, 13 and 14 of rule 90 shall, as far as may be apply in relation to the sale of a property by tenders under this rule, as they apply in relation to the sale of a property by a public auction under that rule.