Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(2)(vi) in Kerala Water Supply and Sewerage Act, 1986

(vi)to abstract water for drinking purpose from any natural source and with the permission of the Government for other purposes and dispose of waste water ;