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[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

State of Maharashtra - Subsection

Section 130(2)(g) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(g)all sums received by the Zilla Parishad [in the execution] [These words were substituted for the words 'for the execution' by Maharashtra 4 of 1962, Section 16.] of, or from taxation under this Act;