Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 66 in Gujarat Primary Education Act, 1947 66. [ [Transitory and special provision, in respect of Kolhapur District School Board on account of reorganisation of States]. [Sections 66 and 67 were inserted by the Bombay Adaptation of Laws (State and Concurrent Subjects) Orders, 1956.] - Deleted by, Gujarat 13 of 1963, section 15.
