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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in First Statutes of the University of Udaipur

(1)In addition to the powers conferred and the duties imposed on the Academic Council by or under the Act, the Academic Council shall have the powers to:-
(i)determine the educational policy of the University;
(ii)determine the requirements for the admission of the several Colleges, Schools and other Teaching Divisions;
(iii)determine the relationship between Colleges. Schools and other Teaching Divisions;
(iv)change the amount, character or quality of work required for admission to the Colleges, Schools and other Teaching Divisions;
(v)determine the Degrees and Diplomas which shall be awarded and the conditions for their award;
(vi)recommend the candidates for Diplomas, Degrees and certificates, to be awarded by the University;
(vii)Recognise the examination of the recognised University/Institutions as equivalent to the corresponding examinations of the University of Udaipur;
(viii)frame rules for the award of the Scholarships, Fellowships, Assistant ships, Medals, Prizes, etc.;
(ix)approve the Courses of Study submitted by the Board of Studies;
(x)prescribe the basic qualification for the appointment of teachers;
(xi)move proposals for consideration of the Board regarding distribution of new grant by the Government to the Colleges for development of higher teaching and research whenever the University is consulted by the Government on such matters;
(xii)approve or reject any subject proposed for thesis by a candidate for the Degree of Doctor in Agriculture or Veterinary Science;
(xiii)[ Advise the Board on proposals of new expenditure in University in teaching and Research;] [Substituted and deleted vide Resolution No. 48 dated 27-10-1964 and approved by the Chancellor on 18-11-1964.] and
(xiv)recommend to the Board the making of grants to Departments of Colleges which contribute to University teaching and research;
(xv)[ XXX] [Substituted and deleted vide Resolution No. 48 dated 27-10-1964 and approved by the Chancellor on 18-11-1964.]