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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Odisha - Subsection

Section 49(b) in Biju Patnaik University of Technology Act, 2002

(b)the corresponding degree, diploma or other academic distinction or mark-sheet shall be issued or conferred upon the qualified students by the University on the basis of result of such examinations conducted by other University concerned.