Section 25(2) in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978
(2)A member of the service shall liable to be posted anywhere within the State of Assam or outside Assam or to any other department of the Government, a body corporate, in the affairs of which the Government may be substantially interested, or an Autonomous District Council, if so required in the interest of Public Service and in such case the member shall not have any option against such posting or transfer.
