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State of Uttar Pradesh - Section

Section 63 in U.P. Zila Panchayats Service Rules, 1970

63. Service-books not to be maintained of the lower grade and purely temporary servants.

- Service-books shall not be maintained in respect of lower grade servants of all categories and servants officiating in posts or holding temporary posts, who are recruited for purely temporary or officiating vacancies for short periods and are not eligible for permanent employment.