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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1)(f) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(f)[ Structural stability certificate from the Engineers of Public Works Department/Chartered Engineers (from the Engineers in the panel of qualified and registered Engineers maintained by the District Collectors) in accordance with the Tamil Nadu Public Buildings (Licensing) Act, 1965 (Tamil Nadu Act 13 of 1965) is obtained;] [Added by G.O. Ms. No. 123, School Education (XI) Department, dated the 14th September 2004.]