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[Cites 0, Cited by 0] [Section 149(1)] [Section 149] [Entire Act]

State of Punjab - Subsection

Section 149(1)(a) in The Punjab Panchayati Raj Act, 1994

(a)levy tolls on persons, vehicles or animals or any class of them at any toll-bar established by it on any road other than a kutcha road or any bridge vested in or under its management;