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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(2)(h) in Dr. Abdul Haq Urdu University Act, 2016

(h)two (2) senior scientists / Research fellows from reputed Research Laboratories or Institutions of the Government of India in the University area;