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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(n) in The Hindi Sahitya Sammelan Act, 1962

(n)to perform such other functions as may be deemed necessary by the Sammelan for advancing the cause of Hindi language and Hindi literature or as may be necessary incidental or conducive to the performance of all or any of the above functions.