Section 155(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 155(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)for the distress and sale of any movable property or effect belonging to a defaulter within any other part of the jurisdiction of the Magistrate; or

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State of Uttar Pradesh - Subsection

Section 155(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961