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Union of India - Section

Section 1 in The Coal Mines (Conservation and Development) Act, 1974

1. Short title, extent and commencement.—

(1)This Act may be called the Coal Mines (Conservation and Development) Act, 1974.
(2)It extends to the whole of India.
(3)It shall come into force on such day as the Central Government may, by notification, appoint in this behalf.