Allahabad High Court
Smt.Sunita And Others vs U.P.S.R.T.C.And Others on 23 August, 2022
Author: Ajay Bhanot
Bench: Ajay Bhanot
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- FIRST APPEAL FROM ORDER No. - 311 of 1995 Appellant :- Smt.Sunita And Others Respondent :- U.P.S.R.T.C.And Others Counsel for Appellant :- S.K.Varma Counsel for Respondent :- Avanish Mishra,L.D.Rajbhar Hon'ble Ajay Bhanot,J.
Matter is taken up in the revised call.
None appears for the appellants to press the appeal. Name of counsel for the appellants is shown in the cause list.
The appeal is dismissed for non prosecution.
Order Date :- 23.8.2022 Ashish Tripathi