Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36C] [Entire Act] State of Jammu-Kashmir - Subsection Section 36C(2) in Jammu and Kashmir Panchayati Raj Act, 1989 (2)The officers and employees of the Commission shall continue to be governed by the rules and regulations as were applicable to them in their parent services.