Central Information Commission
P P Rajeev vs Cochin Port Trust on 19 July, 2017
Central Information Commission
Room No.307, II Fl oor, B Wing, August Kranti B hawan, Bhikaji Cama Place, New Delhi -110066
website-cic.gov.in
Appeal No. CIC/AT/A/2010/001236/MP
Appellant : Shri P.P. Rajeev, Ernakulam
Public Authority : Cochin Port Trust, Cochin
Date of Hearing : June 14, 2017
Date of Decision : July 14, 2017
Present:
Appellant : Not present
Respondent : Shri Dass Vinod, Sr. Asstt. Traffic Manager - through VC
RTI application : 14.10.2010
CPIO's reply : 22.10.2010
First appeal : 25.10.2010
FAA's Order : 19.11.2010
Second appeal : 04.12.2010
ORDER
1. Shri P.P. Rajeev, the appellant, sought copy of attestation form, certificates of Shri Rajeevan Nair submitted at the time of appointment; copies of memos, charge memos, suspension order, suspension revocation order issued to Shri Rajeevan Nair during his entire service and copy of report submitted by the Inquiry officer after completion of departmental enquiry etc.
2. The CPIO intimated the appellant that no specific record had been sought and also no public interest was involved in the matter. Dissatisfied, the appellant approached the FAA. The FAA upheld the CPIO's order. Aggrieved, the appellant came in second appeal before the Commission requesting the Commission to direct the CPIO to furnish complete information.
3. The matter was heard by the Commission. The appellant was not present in spite of the notice of hearing having been sent to him.
4. The respondent stated that the matter had been heard already on 27.09.2011 and decided vide Appeal No. CIC/AT/A/2010/001236/SS & 001134/SS on 18.11.2011.
5. In view of the submissions that the matter has been decided already vide Appeal No. CIC/AT/A/2010/001236/SS & 001134/SS on 18.11.2011, no intervention is required on the part of the Commission. The matter is closed.
(Manjula Prasher) Information Commissioner Authenticated true copy:
Dy Registrar Copy to:
Appellant Shri P.P. Rajeev Prabhakara Nilayam, Pazhuparambil Puthiyakavu, Tripunithura Ernakulam, Distt., Kerala-682301 The Central Public Information Officer Cochin Port trust, Willingdon Island Cochin-682009 The First Appellate Authority Cochin Port trust, Willingdon Island Cochin-682009