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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tripura - Subsection

Section 4(1)(ii) in Tripura Board of Secondary Education Act, 1973

(ii)the [Director of School Education ,] [Inserted by The Tripura Board of Secondary Education (Amendment) Act, 1976, w.e.f. 1.1.1976.]Tripura or if the State Government so directs, any other nominated by the State Government in this behalf, Ex-Officio;