Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 1] [Entire Act] State of Karnataka - Subsection Section 1(2) in Karnataka Panchayat Raj Act, 1993 (2)It shall come into force on such [date] [Act came into force on 10.5.1993.] as the Government may by notification specify and different dates may be specified for different areas and for different provisions.
