Section 8 in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994
8. Maintenance of registers.
(1)The Board [and the Labour Officer (Social Security Scheme) of the respective district] [Inserted by G.O. Ms. No. 122, dated 24.10.2008, published dated 31.10.2008.] shall maintain a register containing the names and addresses of the manual workers registered under the scheme and such other particulars as the Board may consider necessary.(2)The Board may maintain such other records and registers as it considers necessary.
