Section 149(4)(c) in Police Regulations, Calcutta, 1968

[Cites 0, Cited by 0] [Section 149(4)] [Section 149] [Entire Act]

State of West Bengal - Subsection

Section 149(4)(c) in Police Regulations, Calcutta, 1968

(c)State of Crime -

(i)detection, quality of investigation,

(ii)steps taken for prevention,

(iii)agents, expenditure of Secret Service money, and

(iv)local knowledge of officers and men.