Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Central Information Commission

Ullas Jain vs Archaeological Survey Of India on 18 April, 2024

Author: Heeralal Samariya

Bench: Heeralal Samariya

                                  के न्द्रीयसूचनाआयोग
                        Central Information Commission
                               बाबागंगनाथमागग,मुननरका
                        Baba Gangnath Marg, Munirka
                          नईदिल्ली, New Delhi - 110067

निकायत संख्या / Complaint No. CIC/ALSOI/C/2023/635057

Shri Ullas Jain                                          निकायतकताग /Complainant
                                   VERSUS/बनाम

PIO                                                      ...प्रनतवािीगण /Respondent
Archaeological Survey of India

Date of Hearing                         :   16.04.2024
Date of Decision                        :   16.04.2024
Chief Information Commissioner          :   Shri Heeralal Samariya

Relevant facts emerging from complaint:

RTI application filed on                :   18.09.2022
PIO replied on                          :   26.09.2022
First Appeal filed on                   :   NA
First Appellate Order on                :   NA
2ndAppeal/complaint received on         :   21.07.2023

Information sought

and background of the case:

The Complainant filed an RTI application dated 18.09.2022 seeking information on following points:-
"RTI Application is annexed as pdf file for obtaining the desired information from the following offices - Points (1) to (4) pertains to O/o CPIO, 0/0 Regional Director (North), ASI, Delhi Points (5) to (10) pertains to CPIO, Vigilance Section, ASI HQ Points (11) to (21) pertains to CPIO, ASI, Delhi Circle. (1) Provide copy of the letter by DDE CD/ND of Education Deptt., GNCTD submitted to O/o Regional Director (North), ASI in the first fortnight of July
- 2022 for ex-post facto regularisation of illegal construction at Kotla Firozshah G (Co- ed) Middle School, Delhi. (2) (a) Copy of the response by O/o Regional Director (North), ASI to Education Deptt., GNCTD on the above mentioned letter. (2) (b) Copy of the response with annexures on my complaint forwarded by NMA to O/o Regional Director (North), ASI after 15-9-22.
Page 1 of 3
(3) Inform date of providing information in r/o following RTI Applications -
(a) ALSOI/R/E/22/00121 dt. 20-03-2022 transferred online by Nodal CPIO
(b) ALSOI/R/E/22/00424/2 transferred offline by Delhi Circle (4) Inform date of decision of online appeal ALSOI/A/E/22/00086 dt. 19-

05-2022 by FAA (RTI).

Etc."

The CPIO vide letter dated 26.09.2022 replied as under:-

"1. As per available record of this office, no such letter is received from the Education Department.
2. As per available record of this office, no such letter is received from the Education Department.

2 b. As on dated no such letter has been received.

3. Reply has been sent on dated 16.09.2022. 3b. Reply has been sent on dated 26.09.2022.

4. Reply has been sent on dated 15.09.2022."

Aggrieved and dissatisfied, the Complainant approached the Commission with the instant Complaint.

A letter dated 14.04.2024 has been received from the Complainant whereby he has expressed his willingness to withdraw the instant Complaint.

Facts emerging in Course of Hearing:

Complainant: Absent Respondent: Mr. Naresh Chand, Dy. Superintending Horticulturist, O/o Regional Director (North) ASI and Ms. Debarati Mitra Rawat, Assistant Superintending Archaeologist - participated in the hearing.
An email dated 14.04.2024 has been received from the Complainant whereby he has expressed his willingness to withdraw the instant Complaint.
Decision:
In view of the request made by the Complainant, the instant Complaint is closed as withdrawn.
Complaint is disposed of accordingly.
Heeralal Samariya (हीरालाल सामररया) Chief Information Commissioner (मुख्य सूचना आयुक्त) Page 2 of 3 Authenticated true copy (अभिप्रमाभित सत्याभित प्रभत) S. K. Chitkara (एस. के . नचटकारा) Dy. Registrar (उप-पंजीयक) 011-26186535 Page 3 of 3 Recomendation(s) to PA under section 25(5) of the RTI Act, 2005:-
Nil Powered by TCPDF (www.tcpdf.org)