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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Dhian Singh & Anr. vs . Sh. Pawan Kumar on 29 July, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Dhian Singh & Anr. vs. Sh. Pawan Kumar .

RSA No. 73 of 2020.

29.07.2022 Present: Mr. Raj Kumar Negi, Advocate, vice Mr. Vinod Thakur, Advocate, for the appellants.

Mr. Tarun Sharma, Advocate, for the respondent.

Mr. Raj Kumar Negi, learned counsel appears for the appellants and submits that the original counsel is not available today on account of his personal difficulty.

List on 30th September, 2022.

(Satyen Vaidya) Judge.

29th July, 2022.

(jai) ::: Downloaded on - 29/07/2022 20:06:29 :::CIS