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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Bihar - Subsection

Section 65(2)(xviii) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(xviii)form of the register to be maintained under section 35, correction of entries and addition of new entries in the register, the payment of cost in connection with such correction or addition the manner of realisation of such costs, fee payable for the supply of copies of entries in the register;