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[Cites 0, Cited by 0] [Section 41(9)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(9)(e) in Canara Bank (Employees') Pension Regulations, 1995

(e)who was in the service of the Bank on or after the 1st day of November, 1993 but who retired prior to the publication of these regulations on the day immediately following the date of his retirement, where the application is made within the period specified by clause (b) of sub-regulation (2) of regulation 3;