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State of Uttar Pradesh - Section

Section 16 in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

16. SOURCES AND METHOD OF RECRUITMENT TO OTHER CLASS II POSTS

Sources of recruitment to other class II posts.­ The sources of recruitment to the variousclass II posts in the establishment shall be as follows:(a)Section Officer(General Office), NazirBy promotion from amongst permanent Review Officers andReview Officers (Hindi/ Urdu).(b)Bench SecretariesGrade­I‘Repealed.’(c)Stamp Reporter By transfer of one of the Section Officers of General Office orBench Secretary, Grade I.(d)Private Secretaries ‘Repealed’.(e)Assistant PrincipalPrivate Secretary to Chief‘Repealed’.Justice(f)Chief DocumentationOfficer­cum­Chief LibrarianBy promotion of Deputy Librarian or Review Officers doingthe library work if he possesses requisite qualificationsprescribed for direct recruitment. In case he is not foundsuitable for promotion, the vacancy shall be filled by directrecruitment.(g)Officer on Special Dutyor any other post(i)The post of Officer on Special Duty or any other post to besubsequently created and by whatever name designated in the