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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(b) in Uttarakhand Annual Transfer for Public Servants Act, 2017

(b)If any employee is working for less than 3 years at their present place of posting hut have served in remote area during whole service period for more than 10 years, shall be compulsorily transferred from remote area to accessible area. To determine such period, the proviso of definition of remote area mentioned in Appendix specified under Section 3 shall be taken into consideration;