Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 4 in Rules for the Government Tibbi College, Patna

4.

The duty and power of selecting students for admission to the College shall be exercised by a selection committee consisting of three members of the Governing Body to be nominated by Government every year. One of these members shall be the Principal.