Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 3 in Powerloom Registration Funds Rules, 1992 3. Office. - The office of the Board shall be at the Office of the Secretary to Government, Handlooms, Handicrafts, Textiles and Khadi Department until otherwise decided by the Board.
