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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(1)(a) in The Bombay Canal Rules, 1934

(a)Round each separate and continuous area on which sugarcane is under cultivation bunds not less than 1½ feet high by 1½ feet top width shall be constructed :