Madhya Pradesh High Court
Vishandas Parwani (Since Deceased) vs Shishir Khare on 24 August, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 MCRC-26983-2018 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 26983 of 2018 (VISHANDAS PARWANI (SINCE DECEASED) AND OTHERS Vs SHISHIR KHARE ) MCRC/15044/2016 Dated : 24-08-2024 Parties through their respective counsel.
Learned counsel for the parties jointly submit that the matter is to be argued finally.
List for hearing in the week commencing 23-09-2024. Interim order, if any, to continue till next date of listing.
(MANINDER S. BHATTI) JUDGE ac Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 8/24/2024 6:16:19 PM