Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 513(1)] [Section 513] [Entire Act] State of Odisha - Subsection Section 513(1)(j) in The Orissa Municipal Corporation Act, 2003 (j)area improvement and resettlement,