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Delhi High Court - Orders

Smt Uma Devi vs Satula Devi & Ors on 17 February, 2022

Author: Siddharth Mridul

Bench: Siddharth Mridul, Anup Jairam Bhambhani

                         $~S-20 to 29
                         *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +    LPA 209/2021, CM APPL. 21916/2021 (Stay) and CM APPL.
                              27399/2021 (For additional documents)

                                SMT UMA DEVI                                           ..... Appellant
                                                       Through:       Mr. Abhishek Manu Singhvi,
                                                                      Senior Advocate with Mr. B.
                                                                      Shravanath Shanker, Advocate.

                                             versus
                                SATULA DEVI & ORS.                                     ..... Respondents
                                             Through:                 Mr. Vikas Singh, Senior Advocate
                                                                      with Mr. Varun Singh, Mr.
                                                                      Ytharth Kumar, Mr. Akshay Dev,
                                                                      Ms. Deepika Kalia, Mr. Mrityunjai
                                                                      Singh, Mr. Kapish Seth, Mr.
                                                                      Satwik Misra, Mr. Abhijeet
                                                                      Pandey and Ms. Alankrti,
                                                                      Advocates for R-1.
                                                                      Mr. K.K. Rai, Senior Advocate
                                                                      with Mr. Anshul Rai, Mr. S.K.
                                                                      Pandey, Mr. Chandrashekhar AC,
                                                                      Mr. Awanish Kumar, Mrs. Sreoshi
                                                                      Chatterjee and Mr. Priyesh
                                                                      Srivastava, Advocates for R-2.
                                                                      Mr. Ravi Sharma, Ms. Gunjan
                                                                      Mangla, Mr. Anjani Kumar Rai
                                                                      and Ms. Madhulika Rai Sharma,
                                                                      Advocates for R-3.
                                                                      Mr. Sandeep Sethi, Senior
                                                                      Advocate with Mr. D. Abhinav
                                                                      Rao, Advocate for R-4.
                                                                      Mr. Anupam Srivastava, ASC
                                                                      with Mr. Vasuh Misra, Advocate
                                                                      for R-6/GNCTD.
                         21
                         +      LPA 219/2021 and CM APPL. 23862/2021 (Stay)
                                SMT KANCHANA RAI                          ..... Appellant
Signature Not Verified
Signed                   LPA 209/2021, LPA 219/2021, LPA 221/2021, LPA 223/2021, LPA 224/2021, LPA 429/2021, LPA
By:DURGESH               430/2021, LPA 432/2021, LPA 475/2021, LPA 52/2022                        Page 1 of 11
NANDAN
                                                        Through:       Mr. Sandeep Sethi, Senior
                                                                      Advocate with Mr. D. Abhinav
                                                                      Rao, Advocate.
                                             versus
                                SATULA DEVI & ORS.                                     ..... Respondents
                                             Through:                 Mr. Vikas Singh, Senior Advocate
                                                                      with Mr. Varun Singh, Mr.
                                                                      Ytharth Kumar, Mr. Akshay Dev,
                                                                      Ms. Deepika Kalia, Mr. Mrityunjai
                                                                      Singh, Mr. Kapish Seth, Mr.
                                                                      Satwik Misra, Mr. Abhijeet
                                                                      Pandey      and  Ms.      Alankrti,
                                                                      Advocates for R-1.
                                                                      Mr. K.K. Rai, Senior Advocate
                                                                      with Mr. Anshul Rai, Mr. S.K.
                                                                      Pandey, Mr. Chandrashekhar AC,
                                                                      Mr. Awanish Kumar, Mrs. Sreoshi
                                                                      Chatterjee and Mr. Priyesh
                                                                      Srivastava, Advocates for R-2.
                                                                      Mr. Ravi Sharma, Ms. Gunjan
                                                                      Mangla, Mr. Anjani Kumar Rai
                                                                      and Ms. Madhulika Rai Sharma,
                                                                      Advocates for R-3.
                                                                      Mr. Abhishek Manu Singhvi,
                                                                      Senior Advocate with Mr. B.
                                                                      Shravanath Shanker, Advocate for
                                                                      R-4.
                                                                      Mr. Anupam Srivastava, ASC
                                                                      with Mr. Vasuh Misra, Advocate
                                                                      for R-6/GNCTD.
                                                                      Ms. Nandita Rao, ASC (Criminal)
                                                                      for the State/GNCTD.


                         22
                         +      LPA 221/2021 and CM APPL. 23868/2021 (Stay)
                                UMA DEVI                                  ..... Appellant


Signature Not Verified
Signed                   LPA 209/2021, LPA 219/2021, LPA 221/2021, LPA 223/2021, LPA 224/2021, LPA 429/2021, LPA
By:DURGESH               430/2021, LPA 432/2021, LPA 475/2021, LPA 52/2022                        Page 2 of 11
NANDAN
                                                        Through:       Mr. Abhishek Manu Singhvi,
                                                                      Senior Advocate with Mr. B.
                                                                      Shravanath Shanker, Advocate.
                                             versus
                                SATULA DEVI & ORS.                                     ..... Respondents
                                             Through:                 Mr. Vikas Singh, Senior Advocate
                                                                      with Mr. Varun Singh, Mr.
                                                                      Ytharth Kumar, Mr. Akshay Dev,
                                                                      Ms. Deepika Kalia, Mr. Mrityunjai
                                                                      Singh, Mr. Kapish Seth, Mr.
                                                                      Satwik Misra, Mr. Abhijeet
                                                                      Pandey and Ms. Alankrti,
                                                                      Advocates for R-1.
                                                                      Mr. K.K. Rai, Senior Advocate
                                                                      with Mr. Anshul Rai, Mr. S.K.
                                                                      Pandey, Mr. Chandrashekhar AC,
                                                                      Mr. Awanish Kumar, Mrs. Sreoshi
                                                                      Chatterjee and Mr. Priyesh
                                                                      Srivastava, Advocates for R-2.
                                                                      Mr. Ravi Sharma, Ms. Gunjan
                                                                      Mangla, Mr. Anjani Kumar Rai
                                                                      and Ms. Madhulika Rai Sharma,
                                                                      Advocates for R-3.
                                                                      Mr. Sandeep Sethi, Senior
                                                                      Advocate with Mr. D. Abhinav
                                                                      Rao, Advocate for R-4.
                                                                      Mr. Anupam Srivastava, ASC
                                                                      with Mr. Vasuh Misra, Advocate
                                                                      for R-6/GNCTD.
                                                                      Ms. Nandita Rao, ASC (Criminal)
                                                                      for the State/GNCTD.

                         23
                         +      LPA 223/2021 and CM APPL. 24189/2021 (Stay)
                                SMT UMA DEVI                              ..... Appellant
                                                Through: Mr. Abhishek Manu Singhvi,
                                                         Senior Advocate with Mr. B.
                                                         Shravanath Shanker, Advocate.

Signature Not Verified
Signed                   LPA 209/2021, LPA 219/2021, LPA 221/2021, LPA 223/2021, LPA 224/2021, LPA 429/2021, LPA
By:DURGESH               430/2021, LPA 432/2021, LPA 475/2021, LPA 52/2022                        Page 3 of 11
NANDAN
                                              versus
                                SATULA DEVI & ORS.                                     ..... Respondents
                                             Through:                 Mr. Vikas Singh, Senior Advocate
                                                                      with Mr. Varun Singh, Mr.
                                                                      Ytharth Kumar, Mr. Akshay Dev,
                                                                      Ms. Deepika Kalia, Mr. Mrityunjai
                                                                      Singh, Mr. Kapish Seth, Mr.
                                                                      Satwik Misra, Mr. Abhijeet
                                                                      Pandey and Ms. Alankrti,
                                                                      Advocates for R-1.
                                                                      Mr. K.K. Rai, Senior Advocate
                                                                      with Mr. Anshul Rai, Mr. S.K.
                                                                      Pandey, Mr. Chandrashekhar AC,
                                                                      Mr. Awanish Kumar, Mrs. Sreoshi
                                                                      Chatterjee and Mr. Priyesh
                                                                      Srivastava, Advocates for R-2.
                                                                      Mr. Ravi Sharma, Ms. Gunjan
                                                                      Mangla, Mr. Anjani Kumar Rai
                                                                      and Ms. Madhulika Rai Sharma,
                                                                      Advocates for R-3.
                                                                      Mr. Sandeep Sethi, Senior
                                                                      Advocate with Mr. D. Abhinav
                                                                      Rao, Advocate for R-4.
                                                                      Mr. Anupam Srivastava, ASC
                                                                      with Mr. Vasuh Misra, Advocate
                                                                      for R-6/GNCTD.
                                                                      Ms. Nandita Rao, ASC (Criminal)
                                                                      for the State/GNCTD.

                         24
                         +      LPA 224/2021 and CM APPL. 24194/2021 (Stay)
                                SMT UMA DEVI                               ..... Appellant
                                                Through: Mr. Abhishek Manu Singhvi,
                                                         Senior Advocate with Mr. B.
                                                         Shravanath Shanker, Advocate.
                                                versus
                                SATULA DEVI & ORS.                        ..... Respondents
                                                Through: Mr. Vikas Singh, Senior Advocate
                                                         with Mr. Varun Singh, Mr.
Signature Not Verified
Signed                   LPA 209/2021, LPA 219/2021, LPA 221/2021, LPA 223/2021, LPA 224/2021, LPA 429/2021, LPA
By:DURGESH               430/2021, LPA 432/2021, LPA 475/2021, LPA 52/2022                        Page 4 of 11
NANDAN
                                                                       Ytharth Kumar, Mr. Akshay Dev,
                                                                      Ms. Deepika Kalia, Mr. Mrityunjai
                                                                      Singh, Mr. Kapish Seth, Mr.
                                                                      Satwik Misra, Mr. Abhijeet
                                                                      Pandey and Ms. Alankrti,
                                                                      Advocates for R-1.
                                                                      Mr. K.K. Rai, Senior Advocate
                                                                      with Mr. Anshul Rai, Mr. S.K.
                                                                      Pandey, Mr. Chandrashekhar AC,
                                                                      Mr. Awanish Kumar, Mrs. Sreoshi
                                                                      Chatterjee and Mr. Priyesh
                                                                      Srivastava, Advocates for R-2.
                                                                      Mr. Ravi Sharma, Ms. Gunjan
                                                                      Mangla, Mr. Anjani Kumar Rai
                                                                      and Ms. Madhulika Rai Sharma,
                                                                      Advocates for R-3.
                                                                      Mr. Sandeep Sethi, Senior
                                                                      Advocate with Mr. D. Abhinav
                                                                      Rao, Advocate for R-4.
                                                                      Mr. Anupam Srivastava, ASC
                                                                      with Mr. Vasuh Misra, Advocate
                                                                      for R-6/GNCTD.

                         25
                         +      LPA 429/2021 and CM APPL. 40052/2021 (Stay)
                                UMA DEVI                                    ..... Appellant
                                                Through: Mr. Abhishek Manu Singhvi,
                                                         Senior Advocate with Mr. B.
                                                         Shravanath Shanker, Advocate.
                                                versus
                                SATULA DEVI & ORS.                        ..... Respondents
                                                Through: Mr. Vikas Singh, Senior Advocate
                                                         with Mr. Varun Singh, Mr.
                                                         Ytharth Kumar, Mr. Akshay Dev,
                                                         Ms. Deepika Kalia, Mr. Mrityunjai
                                                         Singh, Mr. Kapish Seth, Mr.
                                                         Satwik Misra, Mr. Abhijeet
                                                         Pandey and Ms. Alankrti,
                                                         Advocates for R-1.
Signature Not Verified
Signed                   LPA 209/2021, LPA 219/2021, LPA 221/2021, LPA 223/2021, LPA 224/2021, LPA 429/2021, LPA
By:DURGESH               430/2021, LPA 432/2021, LPA 475/2021, LPA 52/2022                        Page 5 of 11
NANDAN
                                                                       Mr. K.K. Rai, Senior Advocate
                                                                      with Mr. Anshul Rai, Mr. S.K.
                                                                      Pandey, Mr. Chandrashekhar AC,
                                                                      Mr. Awanish Kumar, Mrs. Sreoshi
                                                                      Chatterjee and Mr. Priyesh
                                                                      Srivastava, Advocates for R-2.
                                                                      Mr. Ravi Sharma, Ms. Gunjan
                                                                      Mangla, Mr. Anjani Kumar Rai
                                                                      and Ms. Madhulika Rai Sharma,
                                                                      Advocates for R-3.
                                                                      Mr. Sandeep Sethi, Senior
                                                                      Advocate with Mr. D. Abhinav
                                                                      Rao, Advocate for R-4.
                                                                      Mr. Anupam Srivastava, ASC
                                                                      with Mr. Vasuh Misra, Advocate
                                                                      for R-6/GNCTD.

                         26
                         +      LPA 430/2021 and CM APPL. 40060/2021 (Stay)
                                SMT KANCHANA RAI                            ..... Appellant
                                                Through: Mr. Sandeep Sethi, Senior
                                                         Advocate with Mr. D. Abhinav
                                                         Rao, Advocate.
                                                versus
                                SATULA DEVI & ORS.                        ..... Respondents
                                                Through: Mr. Vikas Singh, Senior Advocate
                                                         with Mr. Varun Singh, Mr.
                                                         Ytharth Kumar, Mr. Akshay Dev,
                                                         Ms. Deepika Kalia, Mr. Mrityunjai
                                                         Singh, Mr. Kapish Seth, Mr.
                                                         Satwik Misra, Mr. Abhijeet
                                                         Pandey     and   Ms.       Alankrti,
                                                         Advocates for R-1.
                                                         Mr. K.K. Rai, Senior Advocate
                                                         with Mr. Anshul Rai, Mr. S.K.
                                                         Pandey, Mr. Chandrashekhar AC,
                                                         Mr. Awanish Kumar, Mrs. Sreoshi
                                                         Chatterjee and Mr. Priyesh
                                                         Srivastava, Advocates for R-2.
Signature Not Verified
Signed                   LPA 209/2021, LPA 219/2021, LPA 221/2021, LPA 223/2021, LPA 224/2021, LPA 429/2021, LPA
By:DURGESH               430/2021, LPA 432/2021, LPA 475/2021, LPA 52/2022                        Page 6 of 11
NANDAN
                                                                       Mr. Ravi Sharma, Ms. Gunjan
                                                                      Mangla, Mr. Anjani Kumar Rai
                                                                      and Ms. Madhulika Rai Sharma,
                                                                      Advocates for R-3.
                                                                      Mr. Abhishek Manu Singhvi,
                                                                      Senior Advocate with Mr. B.
                                                                      Shravanath Shanker, Advocate for
                                                                      R-4.
                                                                      Mr. Anupam Srivastava, ASC
                                                                      with Mr. Vasuh Misra, Advocate
                                                                      for R-6/GNCTD.
                         27
                         +      LPA 432/2021, CM APPL. 40163/2021 (For permission to file
                                LPA with supporting affidavit) and CM APPL. 40164/2021
                                (Stay)

                                UMESH SHARMA                                         ..... Appellant
                                           Through:                   Mr. Sandeep Sethi, Senior
                                                                      Advocate with Mr. D. Abhinav
                                                                      Rao, Advocate.
                                             versus
                                SATULA DEVI & ORS.                                     ..... Respondents
                                             Through:                 Mr. Vikas Singh, Senior Advocate
                                                                      with Mr. Varun Singh, Mr.
                                                                      Ytharth Kumar, Mr. Akshay Dev,
                                                                      Ms. Deepika Kalia, Mr. Mrityunjai
                                                                      Singh, Mr. Kapish Seth, Mr.
                                                                      Satwik Misra, Mr. Abhijeet
                                                                      Pandey     and   Ms.      Alankrti,
                                                                      Advocates for R-1.
                                                                      Mr. K.K. Rai, Senior Advocate
                                                                      with Mr. Anshul Rai, Mr. S.K.
                                                                      Pandey, Mr. Chandrashekhar AC,
                                                                      Mr. Awanish Kumar, Mrs. Sreoshi
                                                                      Chatterjee and Mr. Priyesh
                                                                      Srivastava, Advocates for R-2.
                                                                      Mr. Ravi Sharma, Ms. Gunjan
                                                                      Mangla, Mr. Anjani Kumar Rai

Signature Not Verified
Signed                   LPA 209/2021, LPA 219/2021, LPA 221/2021, LPA 223/2021, LPA 224/2021, LPA 429/2021, LPA
By:DURGESH               430/2021, LPA 432/2021, LPA 475/2021, LPA 52/2022                        Page 7 of 11
NANDAN
                                                                       and Ms. Madhulika Rai Sharma,
                                                                      Advocates for R-3.
                                                                      Mr. Abhishek Manu Singhvi,
                                                                      Senior Advocate with Mr. B.
                                                                      Shravanath Shanker, Advocate for
                                                                      R-4.
                                                                      Mr. Anupam Srivastava, ASC
                                                                      with Mr. Vasuh Misra, Advocate
                                                                      for R-6/GNCTD.
                         28
                         +      LPA 475/2021, CAV 92/2021, CM APPL. 45248/2021 (Stay),
                                CM APPL. 45250/2021 (Exemption) & CM APPL. 45251/2021
                                (Delay)
                                SATULA DEVI                                 ..... Appellant
                                               Through: Mr. Vikas Singh, Senior Advocate
                                                         with Mr. Varun Singh, Ms.
                                                         Deepika Kalia, Mr. Mrityunjai
                                                         Singh, Mr. Kapish Seth, Mr.
                                                         Satwik Misra, Mr. Abhijeet
                                                         Pandey, Mr. Ytharth Kumar, Mr.
                                                         Akshay Dev and Ms. Alankiti,
                                                         Advocates.
                                               versus
                                UMESH SHARMA & ORS.                       ..... Respondents
                                               Through: Mr. Sandeep Sethi, Senior
                                                         Advocate with Mr. D. Abhinav
                                                         Rao, Advocate for R-1 and R-3.
                                                         Mr. Abhishek Manu Singhvi,
                                                         Senior Advocate with Mr.B.
                                                         Shravanath, Advocate for R-2.
                                                         Mr. Ravi Sharma, Ms. Gunjan
                                                         Mangla, Mr. Anjani Kumar Rai
                                                         and Ms. Madhulika Rai Sharma,
                                                         Advocates for R-4.
                                                         Mr. K.K. Rai, Senior Advocate
                                                         with Mr. Anshul Rai, Mr. S.K.
                                                         Pandey, Mr. Chandrashekhar AC,
                                                         Mr. Awanish Kumar, Mrs. Sreoshi

Signature Not Verified
Signed                   LPA 209/2021, LPA 219/2021, LPA 221/2021, LPA 223/2021, LPA 224/2021, LPA 429/2021, LPA
By:DURGESH               430/2021, LPA 432/2021, LPA 475/2021, LPA 52/2022                        Page 8 of 11
NANDAN
                                                                       Chatterjee and Mr. Priyesh
                                                                      Srivastava, Advocates for R-5.
                                                                      Mr. Anupam Srivastava, ASC
                                                                      with Mr. Vasuh Misra, Advocate
                                                                      for R-6/GNCTD.
                         29
                         +      LPA 52/2022, CM APPL. 3472/2022 (Stay), CM APPL.
                                3957/2022 (For impleadment), CM APPL. 3959/2022 (For
                                consolidation of proceedings), CM APPL. 3960/2022
                                (Exemption) CM APPL. 8788/2022 (Exemption) and CM
                                APPL. 8789/2022 (Exemption)
                                KANCHANA RAI                                  ..... Appellant
                                                Through: Mr. Sandeep Sethi, Senior
                                                           Advocate with Mr. D. Abhinav
                                                           Rao, Advocate.
                                                versus
                                SATULA DEVI & ORS.                          ..... Respondents
                                                Through: Mr. Vikas Singh, Senior Advocate
                                                           with Mr. Varun Singh, Mr.
                                                           Ytharth Kumar, Mr. Akshay Dev,
                                                           Ms. Deepika Kalia, Mr. Mrityunjai
                                                           Singh, Mr. Kapish Seth, Mr.
                                                           Satwik Misra, Mr. Abhijeet
                                                           Pandey     and   Ms.       Alankrti,
                                                           Advocates for R-1.
                                                           Mr. K.K. Rai, Senior Advocate
                                                           with Mr. Anshul Rai, Mr. S.K.
                                                           Pandey, Mr. Chandrashekhar AC,
                                                           Mr. Awanish Kumar, Mrs. Sreoshi
                                                           Chatterjee and Mr. Priyesh
                                                           Srivastava, Advocates for R-2.
                                                           Mr. Ravi Sharma, Ms. Gunjan
                                                           Mangla, Mr. Anjani Kumar Rai
                                                           and Ms. Madhulika Rai Sharma,
                                                           Advocates for R-3.
                                                           Mr. Abhishek Manu Singhvi,
                                                           Senior Advocate with Mr. B.
                                                           Shravanath Shanker, Advocate for
                                                           R-4.
Signature Not Verified
Signed                   LPA 209/2021, LPA 219/2021, LPA 221/2021, LPA 223/2021, LPA 224/2021, LPA 429/2021, LPA
By:DURGESH               430/2021, LPA 432/2021, LPA 475/2021, LPA 52/2022                        Page 9 of 11
NANDAN
                                                                       Mr. Anupam Srivastava, ASC
                                                                      with Mr. Vasuh Misra, Advocate
                                                                      for R-6/GNCTD.
                                                                      Mr. Mukul Rohtagi, Senior
                                                                      Advocate with Mr. Rajiv Nayar,
                                                                      Senior Advocate with Mr. Rohan
                                                                      Jaitley, Mr. Mahesh Agarwal, Mr.
                                                                      Rishi Agarwala, Ms. Niyati Kohli,
                                                                      Mr.Pratham Vir Agarwal, Ms.
                                                                      Manavi      Agarwal   and    Mr.
                                                                      Chinappa, Advocates in CM No.
                                                                      3957/2022.


                                CORAM:
                                HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                             ORDER

% 17.02.2022 The present matter has been taken up for hearing by way of Video Conferencing on account of COVID-19 pandemic.

We have heard Mr. Sandeep Sethi, learned Senior Advocate appearing on behalf of Smt. Kanchana Rai, the appellant in LPA Nos. 219/2021, 430/2021 and 52/2022; and Dr. Abhishek Manu Singhvi, learned Senior Advocate appearing on behalf of Smt. Uma Devi, the appellant in LPA Nos.209/2021, 221/2021, 223/2021, 224/2021 and 429/2021 at length.

The appeals are part-heard.

List for further arguments by learned counsel appearing on behalf of the parties in these connected appeals on 15.03.2022.

The parties are at liberty to file brief written synopses of their submissions, running into not more than 04 pages, along with copies of the Signature Not Verified Signed LPA 209/2021, LPA 219/2021, LPA 221/2021, LPA 223/2021, LPA 224/2021, LPA 429/2021, LPA By:DURGESH 430/2021, LPA 432/2021, LPA 475/2021, LPA 52/2022 Page 10 of 11 NANDAN relevant decisions on which they seek to place reliance, within a period of 02 weeks from today, after providing advance copies thereof to learned counsel appearing on the other side.

SIDDHARTH MRIDUL, J.

ANUP JAIRAM BHAMBHANI, J.

FEBRUARY 17, 2022/'AA' Click here to check corrigendum, if any Signature Not Verified Signed LPA 209/2021, LPA 219/2021, LPA 221/2021, LPA 223/2021, LPA 224/2021, LPA 429/2021, LPA By:DURGESH 430/2021, LPA 432/2021, LPA 475/2021, LPA 52/2022 Page 11 of 11 NANDAN