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[Cites 0, Cited by 0] [Section 42A(3)] [Section 42A] [Entire Act]

State of Maharashtra - Subsection

Section 42A(3)(c) in Poona University Act, 1974

(c)he is holding or has held an office not lower in rank than that of Deputy Secretary to Government, Deputy Commissioner of Labour or Joint Director of Education in the State; or