Section 13 in The Tiger Conservation Authority Fund (Regulation) Guidelines, 2007
13. Monitoring procedure .-The monitoring of the activities taken up with the financial assistance out of the Fund shall be effected, inter alia , in the following manner:-
(a)carrying out inspections, examination of the books of accounts and issuance of directions to the Implementing Agency or any other person associated with the programme;(b)visits by the officers of the Tiger Conservation Authority to the tiger reserves and other areas as required under the Act;(c)hiring specialists of the subject, in accordance with the programmes taken up under the Fund;(d)commissioning of research, evaluation studies, etc.
