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[Cites 0, Cited by 0] [Section 233(2)] [Section 233] [Entire Act]

State of Uttar Pradesh - Subsection

Section 233(2)(viii) in U.P. Revenue Code, 2006

(viii)The procedure regarding plantation of trees on the sides of public roads, paths or canals, and determination of disputes regarding trees in abadi and unoccupied land;