Section 5(vii) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003
(vii)The candidates admitted against the convener seats in the University/ Government/private Aided Non-Minority / Private Un-Aided Non-Minority / Private Un-Aided Minority Colleges of Physical Education shall pay the fee at the time of admission as prescribed by the Government/ respective Universities from time to time.
